REGENT COMPUTRONICS PVT. LTD.

Staples Inc Appellant

V/S

Staples Paper Converters Respondents

Referred Judgements :-

METROPOL INDIA (P) LTD. VS. PRAVEEN INDUSTRIES INDIA (REGD.) [REFERRED TO]
N R DONGRE VS. WHIRLPOOL CORPORATION [REFERRED TO]
CADILA HEALTH CARE LIMITED VS. CADILA PHARMACEUTICALS LIMITED [REFERRED TO]
MILMENT OFTHO INDUSTRIES VS. ALLERGAN INC [REFERRED TO]
POLSON LIMITED VS. POLSON DAIRY LIMITED [REFERRED TO]
WHIRLPOOL CO VS. N R DONGRE [REFERRED TO]
N R DONGRE VS. WHIRLPOOL CORP [REFERRED TO]
FEDDERS NORTH AMERICAN VS. SHOW LINE [REFERRED TO]
CLINIQUE LABORATORIES LLC VS. GUFIC LIMITED [REFERRED TO]
GUFIC LTD VS. CLINIQUE LABORATORIES LLC [REFERRED TO]
LOWENBRAU AG VS. JAGPIN BREWERIES LTD [REFERRED TO]
NIPPON SODA CO. LTD. VS. V.P. GOYAL [REFERRED TO]
RAJNISH AGGARWAL VS. ANANTAM [REFERRED TO]

JUDGEMENT

(1.) IA No.12835/2009 (of the plaintiffs under Order XXXIX Rules 1&2 CPC)

(2.) The plaintiffs instituted the suit, pleading:

(3.) Summons of the suit and notice of the application for interim relief were issued to the defendant. The defendant has contested the suit, by filing a written statement, on the grounds:-

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STAPLES INC Vs. STAPLES PAPER CONVERTERS

Referred Judgements :-

JUDGEMENT

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