RAJBIR SINGH Vs. NATIONAL INS CO LTD

JUDGEMENT

(1.) The present appeal has been preferred against the impugned award dated 28.04.2012, whereby Ld. Tribunal has awarded compensation for an amount of Rs.7,42,000/- with interest @ 7.5% per annum from the date of filing of the Claim Petition till realization of the amount.

(2.) Vide the present appeal, appellants are seeking enhancement of the compensation amount as noted above.

(3.) Mr. S.N. Parashar, Ld. Counsel appearing on behalf of the appellants submits that deceased Anuj Kumar was a Graduate (B.Sc.) and MBA. He was working with M/s. Serco Consultant and was earning Rs.15,000/- per month. He had also done Post-Graduate Programme in Lighting Technology and Management. He got some certificate of merit for successful completion of three months Training Programme in Fundamental IT Skills comprising of Windows XP, MS-Office 2003, Data base concepts and Internet as well as in SP SS Software and elementary course in Foreign Language (French).