SUYASH MANOCHA Vs. STATE

JUDGEMENT

(1.) Crl. M.A. 18720/2014 (for exemption)

(2.) THIS petition has been filed under Section 482 Cr.P.C. seeking quashing of FIR No. 328/2013 registered under Sections 498A/406/34 IPC at Police Station Ashok Vihar on 22nd October, 2013 on the ground that the matter has been amicably settled between the parties. Issue notice.

(3.) PETITIONERS as well as complainant/respondent No. 2 -Preeti are present in person and are also identified by the Investigating Officer/ SI Azad Singh, Police Station Ashok Vihar.