(1.) Notice issued.
(2.) Mr.Pankaj Seth, learned counsel accepts notice on behalf of the respondent No.3/Insurance Company.
(3.) Vide the instant petition, the petitioner is seeking withdrawal/release of the amount lying in the form of FDR in her favour.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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