KAPIL & ORS Vs. STATE & ANR

JUDGEMENT

(1.) Crl.M.A. No.15060/2014

(2.) Issue notice.

(3.) Mr. P. K. Mishra, Additional Public Prosecutor for the State, and Mr. Amit Kumar, Advocate for respondent No.2, enter appearance and accept notice. The petitioners and the respondent No.2 are also identified by the Investigating Officer, ASI Brij Mohan.