REGENT COMPUTRONICS PVT. LTD.

MAHANAGAR TELEPHONE NIGAM LIMITED Appellant

V/S

APPLIED ELECTRONICS LTD And ANR Respondents

Referred Judgements :-

SRI BABU RAM V. SHRIMATI PRASANNI AND ORS. [REFERRED]
ITI VS. SIEMENS LTD [REFERRED]
FUERST DAY LAWSON LTD VS. JINDAL EXPORTS LTD. [REFERRED]
VASHIST NARAIN SHARMA VS. DEV CHANDRA [REFERRED]
SHYAM SUNDER AGARWAL AND COMPANY VS. UNION OF INDIA [REFERRED]
SUPERINTENDING ENGINEER VS. B SUBBA REDDY [REFERRED]
MUNICIPAL CORPORATION OF DELHI VS. INTNL SECURITY AND INTELLIGENCE AGENCY LIMITED [REFERRED]
JAMSHED HORMUSHJI WADIA VS. BOARD OF TRUSTEES PORT OF MUMBAI [REFERRED]

JUDGEMENT

(1.) CM No.15530/2013

(2.) The appeal was filed by the non-applicant on 06.03.2013 and the notice in the said appeal was issued on 08.03.2013.

(3.) The notice of the said appeal was served by the non-applicant in the office of the counsel for applicant on 01.07.2013 and the cross-objections by the applicant were filed before this Court on 04.09.2013.

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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. APPLIED ELECTRONICS LTD.

Referred Judgements :-

JUDGEMENT

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