LAWS(DLH)-2014-11-528

AVNEET SINGH & ORS Vs. STATE & ANR

Decided On November 18, 2014
Avneet Singh And Ors Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) This petition under Section 482 Cr.P.C. seeks quashing of FIR No.253/2012 registered under Sections 498A/406/506/34 IPC, at Police Station Hari Nagar, on 15.07.2012 on the ground that the matter has been amicably settled between the parties.

(2.) Issue notice.

(3.) Ms. Nishi Jain, Additional Public Prosecutor for the State enters appearance and accepts notice. The second respondent/complainant, Gurpreet Kaur, is present. She is also identified by the Investigating Officer, Assistant Sub-Inspector Shri Ram, Police Station Hari Nagar.