(1.) THE present appeal is directed against the impugned award dated 19.09.2012, whereby the learned Tribunal has granted compensation for a sum of Rs.3,76,000/ - with interest at the rate of 7.5 % per annum from the date of filing of the claim petition till realization of the amount.
(2.) VIDE the instant appeal, the appellants are seeking enhancement of the compensation noted above.
(3.) ON this issue, the learned counsel has relied upon a case of Rajesh and Ors. Vs. Rajbir Singh and Ors. 2013 (6) SCALE 563.