LAWS(DLH)-2014-8-480

JOGINDER SINGH Vs. STATE & ORS

Decided On August 21, 2014
JOGINDER SINGH Appellant
V/S
State And Ors Respondents

JUDGEMENT

(1.) Crl.M.C. No.3091/2014

(2.) Issue notice.

(3.) Mr. O. P. Saxena, Additional Public Prosecutor for the State, and Ms. Priyanka Kumari, who is widow of deceased Suresh Kumar enter appearance and accept notice.