LAWS(DLH)-2014-10-384

SANDEEP KUMAR & ORS Vs. STATE & ANR

Decided On October 28, 2014
Sandeep Kumar And Ors Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) Crl. M.A. No. 16560/2014 (for exemption)

(2.) Issue notice.

(3.) Respondent No.2/Complainant-Deepika and all the petitioners are present in Court and are identified by IO/ASI Jay Parkash Police Station Crime Against Women Cell, Nanakpura.