KRISHNA KUMAR Vs. CANARA BANK

JUDGEMENT

(1.) This is a petition filed seeking broadly the following directions :-

(2.) Briefly, the writ petition has been filed in the background of the following relevant and broad facts :-

(3.) Apparently, the petitioner made representation with respondent no.2 on 29.08.2013, followed by a representation dated 17.09.2013 to the Assistant General Manager and chairman-cum-Managing Director of respondent no.1.