(1.) Crl. M.A. No. 1214 of 2014. (for condonation of delay in re-filing the appeal).
(2.) The application is disposed of.
(3.) There is a delay of 132 days in filing of the petition seeking leave to appeal. The explanation for the delay is unsatisfactory and unconvincing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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