LAWS(DLH)-2014-8-429

RAMPAL YADAV & ORS Vs. STATE & ORS

Decided On August 11, 2014
RAMPAL YADAV And ORS Appellant
V/S
State And Ors Respondents

JUDGEMENT

(1.) Crl.M.A. No.12182/2014

(2.) Issue notice.

(3.) Mr. P.K. Mishra, Additional Public Prosecutor for the State, and N. Kapoor, Advocate for respondent No.2 / complainant, accept notice.