LAWS(DLH)-2014-11-273

EDUCARE LIMITED Vs. S.K. SACHDEV

Decided On November 14, 2014
Educare Limited Appellant
V/S
S.K. Sachdev Respondents

JUDGEMENT

(1.) IA.No.7512/2014 & IA.No.10541/2014

(2.) IA.No.10541/2014 has been filed by the defendants under Order 39 Rule 4 CPC for vacation of the interim order.

(3.) Both the applications have been heard together and are being disposed of by a common order.