(1.) Crl.M.A. No.13643/2014
(2.) Issue notice.
(3.) Mr. O.P. Saxena, Additional Public Prosecutor for the State, as well as Mr. Arun Bhushan, Advocate for the complainants, who are arrayed as respondents 2 and 3 herein, accept notice.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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