LAWS(DLH)-2014-12-449

ANOOP SATI Vs. STATE & ANR

Decided On December 01, 2014
ANOOP SATI Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) This petition has been filed under Section 482 Cr.P.C. seeking quashing of FIR No. 420/2014 registered under Section 308 IPC at Police Station Darya Ganj on 19th August, 2014 on the ground that the matter has been amicably settled between the parties.

(2.) Issue notice.

(3.) Petitioner as well as complainant/respondent No.2-Sanjay Tiwari are present in person and are also identified by the Investigating Officer SubInspector Ajay Singh, Police Station Darya Ganj.