NARESH KUMAR & ORS Vs. STATE

JUDGEMENT

(1.) This petition under Section 482 Cr.P.C. for quashing of FIR No.13/2012 dated 03.012.2012 registered at Police Station Gulabi Bagh under Sections 498-A/406/34 IPC, since the matter has been settled between the parties.

(2.) Issue notice.

(3.) Ms. Nishi Jain, Additional Public Prosecutor, and MR. Himanshu Dutt, Advocate for the complainant, accept notice.