LAWS(DLH)-2014-8-469

MAHENDER SINGH & ORS Vs. STATE & ANR

Decided On August 20, 2014
Mahender Singh And Ors Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) Crl.M.A. No.12564/2014

(2.) Issue notice.

(3.) Mr. G.S. Rana, Advocate for the complainant, accepts notice.