REGENT COMPUTRONICS PVT. LTD.

ORIENTAL INSURANCE CO. LTD. Appellant

V/S

PINKI Respondents

Referred Judgements :-

NATIONAL INSURANCE COMPANY LIMITED VS. CHALLA BHARATHAMMA [REFERRED TO]
RAJ KUMAR VS. AJAY KUMAR [REFERRED TO]
MANAGER, NATIONAL INSURANCE CO. LTD VS. SAJU P. PAUL [REFERRED TO]
REKHA JAIN VS. NATIONAL INSURANCE COMPANY LIMITED [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]
V. MEKALA VS. M. MALATHI [REFERRED TO]

JUDGEMENT

(1.) CM No. 20384/2014

(2.) BY the present appeal the appellant seeks to impugn the Award dated 23rd September, 2014. The appeal can be disposed of at this stage itself.

(3.) THE dispute centers around the compensation awarded to respondent No. 1 on account of permanent disability suffered by her. The Tribunal awarded a total compensation of Rs. 14,55,537/ -, as follows: -

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ORIENTAL INSURANCE CO. LTD. Vs. PINKI

Referred Judgements :-

JUDGEMENT

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