ORIENTAL INSURANCE CO LTD Vs. MITHILESH AND ORS

JUDGEMENT

(1.) Vide the present appeal, the appellant/Insurance Company impugns the award dated 06.08.2013, whereby the learned Tribunal has granted compensation for a sum of Rs.21,58,000/- with interest at the rate of 9% per annum from the date of filing of DAR till realization of the amount.

(2.) The only ground taken in the instant appeal is that the appellant/Insurance Company made a legal offer for an amount of Rs.9,94,104/-, but the same was not accepted by the LRs of the deceased.

(3.) Vide order dated 27.09.2012, the learned Tribunal has framed the following issues:-