(1.) The plaintiff filed the suit for declaration and injunction against the defendants seeking the following prayers:
(2.) The above mentioned applications are pending for disposal. It would be appropriate that first of all, the application, being I.A. No.648/2010 under Order VII Rule 11 CPC, filed by the defendant No.4 be considered at the first instance.
(3.) The defendant No.4 submits that the plaint is liable to be rejected on the following grounds: