LAWS(DLH)-2014-9-694

AMIT RANA & ORS Vs. STATE & ANR

Decided On September 24, 2014
Amit Rana And Ors Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) Crl. M.A. No. 15093/2014 (for exemption)

(2.) Issue notice.

(3.) The petitioners as well as complainant/respondent No.2 are present in person, and are identified by IO/ SI Mahavir Singh.