LAWS(DLH)-2014-4-315

VIRENDER KUMAR @ KALA Vs. STATE

Decided On April 30, 2014
Virender Kumar @ Kala Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) THE present appeal is allowed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.648/2012 titled Shivender Pandey @ Pandit & Ors.Vs. State.