LAWS(DLH)-2014-7-250

ALKA GOEL Vs. MEDICAL COUNCIL OF INDIA

Decided On July 11, 2014
Alka Goel Appellant
V/S
MEDICAL COUNCIL OF INDIA Respondents

JUDGEMENT

(1.) CM No. 8438/2014 (for exemption)

(2.) Mr. T. Singhdev, learned counsel for the respondent No. 1/Medical Council of India appears on advance notice and submits that vide order 02.01.2014, passed in W.P.(C) No. 8237/2013, held as under:-

(3.) In view of the above recorded facts, execution of the order dated 10.06.2014 shall remain stayed till disposal of the appeal by the respondent No. 1/Medical Council of India.