LAWS(DLH)-2014-11-526

SUMITA VERMA & ANR Vs. STATE & ANR

Decided On November 18, 2014
Sumita Verma And Anr Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) CRL.M.A. NO. 17819/2014

(2.) Issue notice.

(3.) Mr.P.K. Mishra, Additional Public Prosecutor for the State enters appearance and accepts notice. The second respondent/complainant, namely, Gangotri Kumari, along with her mother, Saniyaro Devi, are present in person. The Investigating Officer, Sub-Inspector Anil Kumar, Police Station Dwarka South, also identifies the complainants.