ANKIT SHARMA & ORS Vs. STATE & ANR

JUDGEMENT

(1.) This petition has been filed under Section 482 Cr.P.C. seeking quashing of FIR No. 251/2013 registered under Sections 498A/406 IPC at Police Station Swaroop Nagar on 18th October, 2013, on the ground that the matter has been amicably settled between the parties.

(2.) Issue notice.

(3.) Petitioners as well as complainant/respondent No.2-Neelam Sharma are present in person and are also identified by the Investigating Officer/ SI Anil Deswal, Police Station Swaroop Nagar.