(1.) THE present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.1283/2011 titled 'Shekhar @ Chhotu vs. The State (NCT of Delhi)'.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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