LAWS(DLH)-2014-11-565

AABHAS ARORA Vs. STATE & ANR

Decided On November 25, 2014
Aabhas Arora Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) Crl. M.A. 18065/2014 (for exemption)

(2.) Issue notice.

(3.) Petitioner as well as complainant/respondent No. 2 are present in person and are identified by the Investigating Officer/ HC Jagdish Singh, Police Station Adarsh Nagar.