ATUL CHHABRA Vs. SATPAL GUGNANI

JUDGEMENT

(1.) Caveat No. 592/2014

(2.) COUNSEL appears for the caveator. Caveat stands discharged.

(3.) ON 17.7.2014, I have dismissed a petition being C.M. (M) No. 339/2014 which was filed by the stated owners of the suit property to favour the present petitioner/judgment debtor with the following order: -