LAWS(DLH)-2014-9-483

MOHAN SINGH & ORS Vs. STATE & ANR

Decided On September 03, 2014
Mohan Singh And Ors Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) Crl.M.A. No.13646/2014

(2.) Issue notice.

(3.) Mr. O.P. Saxena, APP for the State accepts notice.