GAURAV JOSHI AND ORS Vs. STATE AND ANR

JUDGEMENT

(1.) Crl.M.A. No.12843/2014

(2.) Issue notice.

(3.) Counsel for the State as well as Mrs. Sudha Joshi, second respondent/complainant enters appearance and accepts notice. The petitioners as well as the second respondent/complainant are present in person in the Court and they are identified by the Investigating Officer SI Saurabh Kumar PS CAW Cell Nanakpura.