(1.) Caveat No.921/2014
(2.) Exemption allowed subject to just exceptions.
(3.) At the first call, pass over was granted making it clear that on the second call, no further accommodation will be granted. In spite of this, no one appears for the appellant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN