LAWS(DLH)-2014-10-350

MONINDER SINGH & ORS Vs. STATE & ANR

Decided On October 15, 2014
MONINDER SINGH And ORS Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) Crl. M.A. No. 13311/2014 (for exemption)

(2.) Issue notice.

(3.) Complainant as well as all the petitioners are present in person and are identified by Investigating Officer/ Sub-Inspector Raj Pal PS Tilak Nagar.