MOHD KAMIL Vs. STATE & ORS

JUDGEMENT

(1.) This petition has been filed under Section 482 Cr.P.C. seeking quashing of FIR No. 27/2012 registered under Sections 498A/406/34 IPC at Police Station Ghazipur on 23rd January, 2012 on the ground that the matter has been amicably settled between the parties.

(2.) Issue notice.

(3.) Petitioner as well as complainant/respondent No.2-Khurshida are present in person and are also identified by the Investigating Officer/ SI Kuldeep Singh, Police Station Ghazipur.