P.P. VAIDYA Vs. IFCI LTD

Referred Judgements :-

LONDON GRAVING DOCK CO. LTD. V. HORTON [REFERRED TO]
HERRINGTON V.BRITISH RAILWAYS BOARD [REFERRED TO]
CHIEF MINING ENGINEER EAST INDIA COAL CO LIMITED BARAREE COLLIERY DHANBAD VS. RAMESHWAR [REFERRED TO]
U P ELECTRIC SUPPLY COMPANY LIMITED VS. R K SHUKLA [REFERRED TO]
R B BANSILAL ABIRCHAND MILLS GO LIMITED VS. LABOUR COURT NAGPUR [REFERRED TO]
ROHINI KUMARI VS. NARENDRA SINGH [REFERRED TO]
BANK OF INDIA VS. O P SWARANKAR [REFERRED TO]
A K BINDAL VS. UNION OF INDIA [REFERRED TO]
OFFICERS AND SUPERVISORS OF IDPL VS. CHAIRMAN AND MDIDPL [REFERRED TO]
UCO BANK VS. SANWAR MAL [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. N R VAIRAMANI [REFERRED TO]
STATE OF A P VS. A P PENSIONERS ASSOCIATION [REFERRED TO]
HEC VOLUNTARY RETD EMPS WELFARE SOC VS. HEAVY ENGINEEERING CORPORATION LTD [REFERRED TO]
A SATYANARAYANA REDDY VS. PRESIDING OFFICER LABOUR COURT GUNTUR [REFERRED TO]
BANK OF INDIA VS. K MOHANDAS [REFERRED TO]
REPAKULA VIDYA SAGAR VS. STATE BANK OF HYDERABAD [REFERRED TO]