(1.) Crl.M.A. No.12688/2014
(2.) Issue notice.
(3.) Ms. Nishi Jain, Additional Public Prosecutor for the State, accepts notice. The second respondent who is also the complainant in the matter, is also present in Court, accepts notice.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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