(1.) There is a delay of around 37 days in filing the present application for leave to appeal.
(2.) The Court finds that the explanation offered in this application is satisfactory. Accordingly, the delay in filing the leave petition is condoned.
(3.) The application is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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