LAWS(DLH)-2014-11-484

JAGANATH & ORS Vs. STATE & ANR

Decided On November 12, 2014
Jaganath And Ors Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) Crl. M.A. No. 14876/2014 (for exemption)

(2.) Issue notice.

(3.) Petitioners as well as complainant/respondent No.2-Meena are present in person and are identified by the Investigating Officer/ SI Renuka, Police Station Tilak Nagar.