(1.) Crl.M.A. No.13351/2014
(2.) Issue notice.
(3.) Mr. P.K. Mishra, Additional Public Prosecutor for the State, and Ms. Aditi Tomar, Advocate for the second respondent / BSES, enter appearance and accept notice.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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