(1.) I.A. No.24478/2014
(2.) The plaintiffs have filed this suit for permanent injunction for restraining infringement, dilution of trade marks, passing off trade dress, unfair competition, rendition of accounts, delivery up and damages etc.
(3.) The case of the plaintiffs as per the plaint is that:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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