LAWS(DLH)-2014-8-515

SWAPNIL YADAV @ SONU YADAV Vs. STATE AND ANR

Decided On August 26, 2014
Swapnil Yadav @ Sonu Yadav Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) Crl.M.A. No.13106/2014

(2.) Issue notice.

(3.) Mr. Amit Ahlawat, Additional Public Prosecutor for the State and Mr. Deepak Pathak, Advocate for the second respondent / BSES.