(1.) NOTICE issued to respondent no. 3.
(2.) LD . Counsel named above accepts notice on behalf of the said respondent.
(3.) WITH the consent of the parties, the instant appeal is taken up for final disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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