(1.) Allowed subject to all just exceptions.
(2.) Notice.
(3.) Mr. Ravi Nayak, learned Additional Public Prosecutor for respondent-State accepts notice and Mr.Abhishek Nanda. Advocate, accepts notice on behalf of respondent No. 2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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