LAWS(DLH)-2014-8-395

STATE Vs. MOHD MURSHID & ORS

Decided On August 04, 2014
STATE Appellant
V/S
MOHD MURSHID And ORS Respondents

JUDGEMENT

(1.) Crl.M.A.No.7809/2014

(2.) The witness for the motive and the last seen is the father of the deceased who has appeared as PW-3.

(3.) We note that Pappu Singh PW-2 has turned hostile and the learned Public Prosecutor who cross examined him has not been able to extract anything from Pappu which could be of help to the prosecution.