(1.) Crl.M.B. No.10722/2014
(2.) THE preface by the learned Trial Judge to the impugned decision dated May 30, 2014, reads as under: -
(3.) THE date of the crime in the instant case is the intervening night of March 21, 2009 and March 22, 2009.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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