ANITA Vs. UCO BANK

JUDGEMENT

(1.) Notice issued.

(2.) Mr.Sarfaraz Khan, learned counsel accepts notice on behalf of the respondent.

(3.) Vide the instant petition, the petitioner is seeking directions against the respondent to release the amount lying deposited in FDR bearing No.397262 dated 11.01.2012 in A/c No.18580310077849 in her favour.