LAWS(DLH)-2014-12-162

HAVELLS INDIA LTD. Vs. T.T. PLYBOARDS

Decided On December 08, 2014
Havells India Ltd. Appellant
V/S
T.T. Plyboards Respondents

JUDGEMENT

(1.) I.A.24544/2014 & I.A.24545/2014

(2.) Applications stand disposed of.

(3.) Let deficient court fee be filed within one week from today.