AITA RAM Vs. HINDUSTAN TIMES LTD

Referred Judgements :-

HINDUSTAN TIN WORKS PVT LIMITED VS. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
SURENDRA KUMAR VERMA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT NEW DELHI [REFERRED TO]
RAJASTHAN S R T C VS. LADULAL MALI [REFERRED TO]
STATE BANK OF INDIA VS. RAM CHANDRA DUBEY [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. S NARSAGOUD [REFERRED TO]
M P STATE ELECTRICITY BOARD VS. JARINA BEE [REFERRED TO]
KENDRIYA VIDYALAYA SANGATHAN VS. S C SHARMA [REFERRED TO]
GENERAL MANAGER HARYANA ROADWAYS VS. RUDHAN SINGH [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. SHYAM BIHARI LAL GUPTA [REFERRED TO]
STATE OF U P VS. BRIJPAL SINGH [REFERRED TO]
U P STATE BRASSWARE CORPORATION LTD VS. UDAI NARAIN PANDEY [REFERRED TO]
NOVARTIS INDIA LTD VS. STATE OF WEST BENGAL [REFERRED TO]
DEPOT MANAGER A P S R T C VS. P JAYARAM REDDY [REFERRED TO]
JAGBIR SINGH VS. HARYANA STATE AGRICULTURE MARKETING BOARD [REFERRED TO]
METROPOLITAN TRANSPORT CORPORATION VS. V VENKATESAN [REFERRED TO]
DEEPALI GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA [REFERRED TO]