INFO EDGE(INDIA) LTD. Vs. AKASH DEEP

JUDGEMENT

(1.) I.A. Nos. 9332 -33/2014 (u/f. 151 CPC)

(2.) ORIGINAL documents as well as typed copies of dim annexures be filed within four weeks.

(3.) PLAINT be registered as a Suit. Summons in suit be issued to the defendants through ordinary process, registered A.D. post and courier service, returnable before Joint Registrar for 1st October, 2014. Process fee etc. be filed within a week.