MASTER SAMIN CHAUDHARY Vs. CHAIRMAN, AIR FORCE SCHOOL

JUDGEMENT

(1.) PRESENT writ petition has been filed seeking a direction to the respondent-Air Force Bal Bharati School (hereinafter referred to as "respondent-School") to disclose its policy, criteria and priority for granting admission to thirty -five candidates in Class -1 in academic year 2013 -2014. Petitioner has also prayed for a direction to admit him in Class -1 of respondent -School.

(2.) THE facts of the present case are that respondent -School has been established primarily to provide educational facilities to the wards of Air Force personnel and officers.

(3.) IN the present academic year, children belonging only till Category 'g' have been admitted.